Kanha vs State Of U.P. And Another
2023 Latest Caselaw 27901 ALL

Citation : 2023 Latest Caselaw 27901 ALL
Judgement Date : 10 October, 2023

Allahabad High Court

Kanha vs State Of U.P. And Another on 10 October, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:195414
 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32736 of 2020
 

 
Applicant :- Kanha
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Subedar Mishra
 
Counsel for Opposite Party :- G.A.,Pankaj Kumar Govil
 

 
Hon'ble Ajay Bhanot,J.

Shri Shravan Kumar Dubey, learned A.G.A. on the basis of status report sent by the trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 10.10.2023

Jaswant

Download the LatestLaws.com Mobile App