Kanhaiyalal vs State Of U.P. And 4 Other
2023 Latest Caselaw 27528 ALL

Citation : 2023 Latest Caselaw 27528 ALL
Judgement Date : 6 October, 2023

Allahabad High Court

Kanhaiyalal vs State Of U.P. And 4 Other on 6 October, 2023

Bench: Ram Manohar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:192434
 
Court No. - 50
 

 
Case :- CRIMINAL REVISION No. - 3163 of 2023
 

 
Revisionist :- Kanhaiyalal
 
Opposite Party :- State Of U.P. And 4 Other
 
Counsel for Revisionist :- Jata Shankar Pandey,Vijay Kant Pandey
 
Counsel for Opposite Party :- G.A.,Narendra Deo Shukla,Vivek Shukla
 

 
Hon'ble Ram Manohar Narayan Mishra,J.

Heard Sri Jata Shankar Pandey, learned counsel for the revisionist, Sri Vivek Shukla, learned counsel for the respondent Nos. 2 to 5 and Sri Virendra Nath Upadhaya, learned A.G.A. for the State.

Judgment reserved.

Order Date :- 6.10.2023

A. K. Singh

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