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Ram Niwas And Others vs State Of U.P.
2023 Latest Caselaw 16905 ALL

Citation : 2023 Latest Caselaw 16905 ALL
Judgement Date : 29 May, 2023

Allahabad High Court
Ram Niwas And Others vs State Of U.P. on 29 May, 2023
Bench: Kaushal Jayendra Thaker, Shiv Shanker Prasad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL APPEAL No. - 6354 of 2008
 

 
Appellant :- Ram Niwas And Others
 
Respondent :- State of U.P.
 
Counsel for Appellant :- S.C. Tiwari, ,Alok Kumar Yadav,Anurag Khanna,Manoj Kumar,Narendra Deo Rai,P.Dixit,Pradeep Kumar Mishra,S.K.Tripathi,S.K.Tripathia,Santosh Shukla
 
Counsel for Respondent :- Govt. Advocate, ,A.K.Dubey,N.K. Sharma,Sunil Kumar Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Hon'ble Shiv Shanker Prasad,J.

List on 04.07.2023 so that office may tag the postmortem report of the deceased in the paper-book as in one of the paper-book which is before this Court postmortem report is not there and the charge-sheet is also not placed on record.

Office to correct all these mistakes in the paper-book.

Earlier order of reserving the judgment is recalled.

Order Date :- 29.5.2023

PS

 

 

 
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