The New India Assurance Co Ltd vs Chhote And Another
2023 Latest Caselaw 16862 ALL

Citation : 2023 Latest Caselaw 16862 ALL
Judgement Date : 26 May, 2023

Allahabad High Court

The New India Assurance Co Ltd vs Chhote And Another on 26 May, 2023

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2617 of 2005
 

 
Appellant :- The New India Assurance Co Ltd
 
Respondent :- Chhote And Another
 
Counsel for Appellant :- Brijesh Chandra Naik
 
Counsel for Respondent :- Neeraj Dube,Shakti Dhar Dube
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

While dictating the judgment record would be necessary hence call for record as evidence of original claimant who is brother of deceased would be necessary.

Order Date :- 26.5.2023

Download the LatestLaws.com Mobile App