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Pankaj Kumar @ Pankaj Kumar Singh ... vs State Of U P And 14 Others
2023 Latest Caselaw 16409 ALL

Citation : 2023 Latest Caselaw 16409 ALL
Judgement Date : 23 May, 2023

Allahabad High Court
Pankaj Kumar @ Pankaj Kumar Singh ... vs State Of U P And 14 Others on 23 May, 2023
Bench: Arun Kumar Deshwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Neutral Citation No. - 2023:AHC:114292
 
Court No. - 39
 

 
Case :- WRIT - C No. - 17517 of 2023
 

 
Petitioner :- Pankaj Kumar @ Pankaj Kumar Singh Visen
 
Respondent :- State Of U P And 14 Others
 
Counsel for Petitioner :- Yogesh Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Rameshwar Prasad Shukla
 

 
Hon'ble Arun Kumar Singh Deshwal,J.

Heard learned counsel for the petitioner and learned Standing Counsel for the State.

By means of present petition, the petitioner is seeking direction to expedite the proceeding of Case No. 289 of 2019 (Gurusharan VS. Ramdev & Others), filed under Section 24 of U.P. Revenue Code, 2006 (hereinafter referred to as the 'Code'), pending before respondent No. 2.

By a detailed judgment passed in Writ-C No. 17072 of 2023 (Daya Shankar Vs. State of U.P. and 4 Others) dated 19.05.2023, directions were issued to expedite the proceedings under the Code of 2006. Therefore, the present writ petition is also disposed of in terms of the above judgment.

Order Date :- 23.5.2023

Ruhi H.

 

 

 
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