Ali Yawar And 24 Others vs State Of U P And 3 Others
2023 Latest Caselaw 15098 ALL

Citation : 2023 Latest Caselaw 15098 ALL
Judgement Date : 12 May, 2023

Allahabad High Court

Ali Yawar And 24 Others vs State Of U P And 3 Others on 12 May, 2023

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Neutral Citation No. - 2023:AHC:102916
 
[Reserved]
 
In Chamber
 

 
Case :- WRIT - A No. - 17197 of 2019
 

 
Petitioner :- Ali Yawar And 24 Others
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Siddharth Khare,Sri. Ashok Khare Sr. Advocate
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Present writ petition is allowed.

For order, see judgment and order dated 12.05.2023 passed in WRIT - A No. - 67536 of 2014.

[Vivek Chaudhary J.]

Order Date :- 12.5.2023

-Amit K-

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