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Ram Asarey vs District Judge Unnao And Others
2023 Latest Caselaw 14907 ALL

Citation : 2023 Latest Caselaw 14907 ALL
Judgement Date : 11 May, 2023

Allahabad High Court
Ram Asarey vs District Judge Unnao And Others on 11 May, 2023
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Neutral Citation No. - 2023:AHC-LKO:32612
 

 
Court No. - 6
 

 
Case :- WRIT - C No. - 1005301 of 2010
 

 
Petitioner :- Ram Asarey
 
Respondent :- District Judge Unnao And Others
 
Counsel for Petitioner :- R.R. Upadhyay,Jagendra
 
Counsel for Respondent :- C.S.C.,Vinay Shanker
 

 
Hon'ble Rajnish Kumar,J. 

None is present on behalf of the petitioner to press this petition nor there is any request to adjourn the case.

The case is of the year 2010.

Now this petition is not maintainable under Article 226 of the Constitution of India in view of the judgment of Hon'ble Supreme Court in the case of Radhe Shayam and Another Vs. Chhabi Nath and Others; (2015) 5 SCC 423.

The writ petition is, accordingly, dismissed for want of prosecution.

Interim order, if any, stands vacated.

...................................................................(Rajnish Kumar, J.)

Order Date :- 11.5.2023

Haseen U.

 

 

 
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