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Ashwani Kumar Yadav vs State Of U.P. And Another
2023 Latest Caselaw 14883 ALL

Citation : 2023 Latest Caselaw 14883 ALL
Judgement Date : 11 May, 2023

Allahabad High Court
Ashwani Kumar Yadav vs State Of U.P. And Another on 11 May, 2023
Bench: Sanjay Kumar Pachori



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Neutral Citation No. - 2023:AHC:102124
 
Court No. - 89
 

 
Case :- CRIMINAL REVISION No. - 15 of 2021
 

 
Revisionist :- Ashwani Kumar Yadav
 
Opposite Party :- State of U.P. and Another
 
Counsel for Revisionist :- Dileep Singh Yadav
 
Counsel for Opposite Party :- G.A.,Vinod Kumar Yadav
 

 
Hon'ble Sanjay Kumar Pachori,J.

Compliance affidavit filed today by learned A.G.A. is taken on record.

None appears for the revisionist as well as opposite party No. 2 even in the revised call, however, Shri Vijay Kumar Pandey, learned brief holder for the State is present.

Learned brief holder for the State pointed out that the revisionist has been convicted by the Juvenile Justice Board vide judgment and order dated 13.12.2022 and the present revision has become infructuous.

In view of the above, present revision is dismissed as infructuous.

Order Date :- 11.5.2023

T. Sinha

 

 

 
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