Shyampal (Minor) vs State Of U.P. And Another
2023 Latest Caselaw 14882 ALL

Citation : 2023 Latest Caselaw 14882 ALL
Judgement Date : 11 May, 2023

Allahabad High Court

Shyampal (Minor) vs State Of U.P. And Another on 11 May, 2023

Bench: Sanjay Kumar Pachori




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Neutral Citation No. - 2023:AHC:102423
 
Court No. - 89
 

 
Case :- CRIMINAL REVISION No. - 2172 of 2020
 

 
Revisionist :- Shyampal (Minor)
 
Opposite Party :- State of U.P. and Another
 
Counsel for Revisionist :- Gaurav Kumar Shukla
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Sanjay Kumar Pachori,J.

None appears for the revisionist even in the revised call, however, Shri Ashutosh Srivastava, learned brief holder for the State is present.

Learned brief holder for the State pointed out that the revisionist has been convicted by the Juvenile Justice Board on the basis of confessional statement vide judgment and order dated 4.2.2022, therefore, the present revision has become infructuous.

In view of the above, present revision is dismissed as infructuous.

Order Date :- 11.5.2023

T. Sinha

Download the LatestLaws.com Mobile App