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Smt. Rajni vs Anuj Singh, District ...
2023 Latest Caselaw 14526 ALL

Citation : 2023 Latest Caselaw 14526 ALL
Judgement Date : 8 May, 2023

Allahabad High Court
Smt. Rajni vs Anuj Singh, District ... on 8 May, 2023
Bench: Abdul Moin



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Neutral Citation No. - 2023:AHC-LKO:31618
 

 
Court No. - 7
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 843 of 2023
 
Applicant :- Smt. Rajni
 
Opposite Party :- Anuj Singh, District Magistrate/Collector Sitapur U.P.
 
Counsel for Applicant :- Naresh Singh
 

 
Hon'ble Abdul Moin,J.

Heard.

Sri Naresh, learned counsel for the applicant contends that the judgment and order passed by the Writ Court has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 8.5.2023

J.K. Dinkar

 

 

 
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