Citation : 2023 Latest Caselaw 14475 ALL
Judgement Date : 8 May, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:31623 Court No. - 7 Case :- CONTEMPT APPLICATION (CIVIL) No. - 840 of 2023 Applicant :- Surendra Bahadur Singh Opposite Party :- Sri Sunil Dhobal, Unit Head (R.B) Iti Ltd., Raebareli Counsel for Applicant :- Abhay Kumar Ojha,Prashant Chandra Hon'ble Abdul Moin,J.
Vakalatnama filed by Ms Nidhi Singh, Advocate, on behalf of the respondent is taken on record.
Heard.
Ms. Nidhi Singh, learned counsel for the respondent states that the order passed by the Writ Court has been complied with.
Shri Abhay Kumar Ojha, learned counsel for the applicant does not object to the submission made by learned counsel for the respondent and states that the judgment and order passed by the Writ Court has been complied with and the contempt petition has been rendered infructuous.
Accordingly, the contempt petition is dismissed. The notices are discharged.
Order Date :- 8.5.2023
J.K. Dinkar
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