Bhallu And 4 Ors. vs State Of U.P.
2023 Latest Caselaw 14264 ALL

Citation : 2023 Latest Caselaw 14264 ALL
Judgement Date : 5 May, 2023

Allahabad High Court

Bhallu And 4 Ors. vs State Of U.P. on 5 May, 2023

Bench: Shree Prakash Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 159 of 2004
 

 
Appellant :- Bhallu And 4 Ors.
 
Respondent :- State of U.P.
 
Counsel for Appellant :- B.Ali,Narendra Gupta
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Shree Prakash Singh,J.

Heard Sri Narendra Gupta, learned counsel for the appellants, Sri Nirmal Kumar Pandey, learned A.G.A. for the State.

Judgment reserved.

Order Date :- 5.5.2023

AKS

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