Smt. Geeta Devi vs Smt. Vineeta, District Basic ...
2023 Latest Caselaw 14127 ALL

Citation : 2023 Latest Caselaw 14127 ALL
Judgement Date : 3 May, 2023

Allahabad High Court

Smt. Geeta Devi vs Smt. Vineeta, District Basic ... on 3 May, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 791 of 2023
 
Applicant :- Smt. Geeta Devi
 
Opposite Party :- Smt. Vineeta, District Basic Education Officer Hardoi And Another
 
Counsel for Applicant :- Pawan Kumar Pandey,Shashank Singh
 

 
Hon'ble Abdul Moin,J.

Heard.

Sri Pawan Kumar Pandey, learned counsel for the applicant contends that the judgment and order passed by the Writ Court has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 3.5.2023

J.K. Dinkar

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