India Oil Corporation Ltd. And ... vs The Commercial Court And Another
2023 Latest Caselaw 13983 ALL

Citation : 2023 Latest Caselaw 13983 ALL
Judgement Date : 2 May, 2023

Allahabad High Court

India Oil Corporation Ltd. And ... vs The Commercial Court And Another on 2 May, 2023

Bench: Neeraj Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 7573 of 2022
 

 
Petitioner :- India Oil Corporation Ltd. And Another
 
Respondent :- The Commercial Court And Another
 
Counsel for Petitioner :- Pramod Kumar Rai,Sr. Advocate
 
Counsel for Respondent :- Pranab Kumar Ganguli
 

 
Hon'ble Neeraj Tiwari,J.

Second Supplementary Counter Affidavit filed today be taken on record.

Heard Sri Anil Sharma, learned Senior Advocate assisted by Sri Pramod Kumar Rai, learned counsel for the petitioners and Sri Manish Goyal, learned Senior Advocate assisted by Sri Pranab Kumar Ganguli, learned counsel for the respondents.

Judgment Reserved.

Order Date :- 2.5.2023

Junaid

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