Phullan And 3 Others. vs State Of U.P.
2023 Latest Caselaw 18602 ALL

Citation : 2023 Latest Caselaw 18602 ALL
Judgement Date : 21 July, 2023

Allahabad High Court

Phullan And 3 Others. vs State Of U.P. on 21 July, 2023

Bench: Renu Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2023:AHC-LKO:47847
 
Court No. - 29
 

 
Case :- CRIMINAL APPEAL No. - 766 of 2000
 

 
Appellant :- Phullan And 3 Others.
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Imtiyaz Murtaza,Sumit Kumar Srivastava
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Mrs. Renu Agarwal,J.

Heard Shri Sumit Kumar Srivastava, learned counsel for the appellants and Shri Ajay Kumar Srivastava, learned A.G.A for the State.

Judgment reserved.

(Renu Agarwal,J.)

Order Date :- 21.7.2023

Nadeem

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