Mahipal vs State Of U.P. And Anr.
2023 Latest Caselaw 17454 ALL

Citation : 2023 Latest Caselaw 17454 ALL
Judgement Date : 14 July, 2023

Allahabad High Court

Mahipal vs State Of U.P. And Anr. on 14 July, 2023

Bench: Om Prakash Tripathi





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:140548
 
Court No. - 84
 

 
Case :- CRIMINAL APPEAL No. - 415 of 2020
 

 
Appellant :- Mahipal
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Appellant :- Amar Chandra,Sunil Kumar
 
Counsel for Respondent :- G.A.,Manik Chandra Yadav
 

 
Hon'ble Om Prakash Tripathi,J.

Case called out.

Learned counsel for opposite party no. 2 is present.

From perusal of verification order, it appears that it is part compromise. There is no compromise with accused Ashok, Smt. Rambeti and Iran Babu.

This criminal appeal is disposed of with a direction to the trial court that the compromise shall be considered and verified at the time of final judgment.

Order Date :- 14.7.2023

v.k.updh.

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