Osama vs State Of U.P. And 3 Others
2023 Latest Caselaw 1378 ALL

Citation : 2023 Latest Caselaw 1378 ALL
Judgement Date : 12 January, 2023

Allahabad High Court

Osama vs State Of U.P. And 3 Others on 12 January, 2023

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 
Criminal Misc. Correction Application No. 3 of 2023
 
In
 

 
Case :- APPLICATION U/S 482 No. - 37988 of 2022
 

 
Applicant :- Osama
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- Sandeep Kumar Tiwari
 
Counsel for Opposite Party :- G.A.,Sanjay Gangwar
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

The Correction application is allowed.

The judgment/order dated 22.12.2022 will stand corrected as follows:

In the 4th line of 2nd paragraph of the order dated 22.12.2022 the words "Under Sections 352, 452, 504, 506 IPC" will be read as "Under Sections 352, 452, 504, 376 IPC".

Office is directed to supply a certified copy of this order to the learned counsel for the applicant.

Order Date :- 12.1.2023

Masarrat

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