Santosh Kumar And Another vs Rajneti Singh
2023 Latest Caselaw 122 ALL

Citation : 2023 Latest Caselaw 122 ALL
Judgement Date : 2 January, 2023

Allahabad High Court

Santosh Kumar And Another vs Rajneti Singh on 2 January, 2023

Bench: Ajit Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 11883 of 2022
 

 
Petitioner :- Santosh Kumar And Another
 
Respondent :- Rajneti Singh
 
Counsel for Petitioner :- Raj Nath Bhakta
 

 
Hon'ble Ajit Kumar,J.

Learned counsel for the petitioner submits that he may be permitted to withdraw the present petition with liberty to file fresh annexing therewith copy of the judgment and decree for execution of which execution application has been filed.

Accordingly, the writ petition is dismissed as withdrawn with the liberty prayed for.

Order Date :- 2.1.2023

Shiraz

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