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Shashi Prabha Rai vs State Of U.P. And 3 Others
2023 Latest Caselaw 1211 ALL

Citation : 2023 Latest Caselaw 1211 ALL
Judgement Date : 11 January, 2023

Allahabad High Court
Shashi Prabha Rai vs State Of U.P. And 3 Others on 11 January, 2023
Bench: Ashutosh Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 21542 of 2022
 

 
Petitioner :- Shashi Prabha Rai
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Navin Kumar Sharma
 
Counsel for Respondent :- C.S.C.,Archana Singh,Bipin Bihari Pandey
 

 
Hon'ble Ashutosh Srivastava,J.

Civil Misc. Correction Application No. 2 of 2023:

Heard.

This correction application is allowed.

The judgment/order dated 21.12.2022 stands corrected as follows:-

In the third line of 3rd paragraph of order, after words ".......since 05.05.2015 and" words "the husband of the petitioner" is hereby incorporated.

Further, in the third line of second last paragraph words "District Jaunpur to District Gorakhpur", should be read as "District Maharajganj to District Azamgarh".

This order shall be treated as part of order dated 21.12.2022 passed by this Court.

Order Date :- 11.1.2023

Ravi Prakash

 

 

 
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