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Bandha Lal And Others vs State Of U.P. Thru. Addl. Chief ...
2023 Latest Caselaw 5799 ALL

Citation : 2023 Latest Caselaw 5799 ALL
Judgement Date : 21 February, 2023

Allahabad High Court
Bandha Lal And Others vs State Of U.P. Thru. Addl. Chief ... on 21 February, 2023
Bench: Pankaj Bhatia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1602 of 2023
 

 
Petitioner :- Bandha Lal And Others
 
Respondent :- State Of U.P. Thru. Addl. Chief Secy. Basic Education, Lko. And 2 Others
 
Counsel for Petitioner :- Rajendra Prasad,Pradeep Kumar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Bhatia,J.

The Counsel for the petitioners places reliance on the orders passed by this Court in Writ-A No.3068 of 2022 (Ram Pyare Lal and others vs State of U.P. and others) wherein this Court had issued directions that if any scheme is formulated, the case of the petitioner is also considered following the same judgment as upheld in Special Appeal, the present petition is disposed off with the observation that the case of the petitioner shall be considered, if any, scheme is formulated by the State.

Order Date :- 21.2.2023

akverma

 

 

 
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