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Shiv Das Gupta vs State Of U P And 4 Others
2023 Latest Caselaw 5797 ALL

Citation : 2023 Latest Caselaw 5797 ALL
Judgement Date : 21 February, 2023

Allahabad High Court
Shiv Das Gupta vs State Of U P And 4 Others on 21 February, 2023
Bench: Vikas Budhwar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 171 of 2023
 

 
Petitioner :- Shiv Das Gupta
 
Respondent :- State Of U P And 4 Others
 
Counsel for Petitioner :- Abhishek Kumar Yadav,Kamal Singh
 
Counsel for Respondent :- C.S.C.,Rajesh Khare,Ram Prakash Shukla
 

 
Hon'ble Vikas Budhwar,J.

In Re: Correction Application No. 2 of 2023

By means of the correction application, a correction has been sought in 7th paragraph of the judgment dated 19.02.2023 wherein in the 7th paragraph third line the word "Adhikari" has been typed in place of "Parishad".

Another correction is being sought in the last the last two lines of the 7th paragraph of the judgment dated 9.02.2023 wherein the word "weeks has been typed. The word "Adhikari" which finds his presence in third line of the 7th paragraph is deleted and its place "Parishad" be incorporated, similarly the word "weeks" typed in the last line of the second paragraph is deleted.

Order Date :- 21.2.2023

Rajesh

 

 

 
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