Sh. Bhagwan Das vs Indian Oil Corporation Ltd. And ...
2023 Latest Caselaw 5775 ALL

Citation : 2023 Latest Caselaw 5775 ALL
Judgement Date : 21 February, 2023

Allahabad High Court

Sh. Bhagwan Das vs Indian Oil Corporation Ltd. And ... on 21 February, 2023

Bench: Saurabh Shyam Shamshery




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 24716 of 2021
 

 
Petitioner :- Sh. Bhagwan Das
 
Respondent :- Indian Oil Corporation Ltd. And Another
 
Counsel for Petitioner :- Pankaj Kumar Shukla
 
Counsel for Respondent :- Ankush Tandon,Ankush Tandon,Pradeep Kumar Singh,Pramod Kumar Pandey
 

 
Hon'ble Saurabh Shyam Shamshery,J.

Heard Sri Pankaj Kumar Shukla, learned counsel for petitioner, Sri Pramod Kumar Pandey, learned counsel for respondent Nos. 2 and 4 and Sri Ankush Tandon, learned counsel appearing on behalf of Indian Oil Corporation Ltd.

Judgment Reserved.

Order Date :- 21.2.2023

P. Pandey

Download the LatestLaws.com Mobile App