Sompal vs State Of U.P.
2023 Latest Caselaw 5318 ALL

Citation : 2023 Latest Caselaw 5318 ALL
Judgement Date : 16 February, 2023

Allahabad High Court

Sompal vs State Of U.P. on 16 February, 2023

Bench: Pritinker Diwaker, Acting Chief Justice, Nalin Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- JAIL APPEAL No. - 4478 of 2012
 

 
Appellant :- Sompal
 
Respondent :- State of U.P.
 
Counsel for Appellant :- From Jail,Narendra Kumar,Rajesh Kumar Dubey
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Pritinker Diwaker, Acting Chief Justice
 
Hon'ble Nalin Kumar Srivastava,J.

Judgment delivered today.

Jail Appeal dismissed.

For orders, see order of date passed in Criminal Appeal No. 3503 of 2012.

Order Date :- 16.2.2023

safi

(N.K. Srivastava, J.) (Pritinker Diwaker, ACJ.)

Download the LatestLaws.com Mobile App