The Indian Express Pvt. Ltd. vs Union Of India And 15 Others
2023 Latest Caselaw 5306 ALL

Citation : 2023 Latest Caselaw 5306 ALL
Judgement Date : 16 February, 2023

Allahabad High Court

The Indian Express Pvt. Ltd. vs Union Of India And 15 Others on 16 February, 2023

Bench: Saurabh Shyam Shamshery




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 659 of 2023
 

 
Petitioner :- The Indian Express Pvt. Ltd.
 
Respondent :- Union Of India And 15 Others
 
Counsel for Petitioner :- Sunil Kumar Tripathi,Devesh Tripathi,Sandeep Pandey
 
Counsel for Respondent :- A.S.G.I.,Ankur Goyal,C.S.C.,Ramesh Chandra Tiwari
 

 
Hon'ble Saurabh Shyam Shamshery,J.

Heard Sri Sunil Kumar Tripathi, learned counsel for petitioner and Sri Ramesh Chandra Tiwari, learned counsel appearing on behalf of respondents.

Judgment Reserved.

Order Date :- 16.2.2023

P. Pandey

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