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Jagdish Prasad Verma vs State Of U.P. Thru. Principal ...
2023 Latest Caselaw 3898 ALL

Citation : 2023 Latest Caselaw 3898 ALL
Judgement Date : 7 February, 2023

Allahabad High Court
Jagdish Prasad Verma vs State Of U.P. Thru. Principal ... on 7 February, 2023
Bench: Pankaj Bhatia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- WRIT - A No. - 1171 of 2023
 

 
Petitioner :- Jagdish Prasad Verma
 
Respondent :- State Of U.P. Thru. Principal Secy. Secondary Education Deptt. Lko. And 6 Others
 
Counsel for Petitioner :- Kamlesh Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Bhatia,J.

The issue raised in the present writ petition is arising out of Advertisement No.03 of 2013 issued by the respondent no.2. The said issue has already been adjudicated by this Court vide judgment and order dated 01.02.2023 passed in Writ-A No.8155 of 2022 along with other connected writ petitions.

In view thereof, nothing remains to be adjudicated in the present writ petition.

Accordingly, the writ petition is dismissed.

Order Date :- 7.2.2023

akverma

 

 

 
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