Vivek Bhargava vs Beena Gaur And 3 Others
2023 Latest Caselaw 3886 ALL

Citation : 2023 Latest Caselaw 3886 ALL
Judgement Date : 7 February, 2023

Allahabad High Court

Vivek Bhargava vs Beena Gaur And 3 Others on 7 February, 2023

Bench: Suneet Kumar, Rajendra Kumar-Iv




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- WRIT - C No. - 3143 of 2023
 

 
Petitioner :- Vivek Bhargava
 
Respondent :- Beena Gaur And 3 Others
 
Counsel for Petitioner :- Devansh Rathore
 
Counsel for Respondent :- C.S.C.,Nikhil Kumar
 

 
Hon'ble Suneet Kumar,J.

Hon'ble Rajendra Kumar-IV,J.

It is submitted by learned counsel for the parties that the controversy involved in the instant writ petition is squarely covered by the judgment and order passed today in Writ-C No.3352 of 2023 (Pnb Metlife India Insurance Company Ltd. And Another vs. Beena Gaur And 3 others).

In view thereof, the writ petition is disposed of in terms of the judgment and order dated 07.02.2023 passed in Writ-C No.3352 of 2023 (PNB Metlife India Insurance Company Ltd. And Another vs. Beena Gaur And 3 others).

Order Date :- 7.2.2023

Manoj

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