Mansha Ram vs State Of U.P. And Ors.
2023 Latest Caselaw 3574 ALL

Citation : 2023 Latest Caselaw 3574 ALL
Judgement Date : 3 February, 2023

Allahabad High Court

Mansha Ram vs State Of U.P. And Ors. on 3 February, 2023

Bench: Renu Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL REVISION No. - 145 of 2013
 

 
Revisionist :- Mansha Ram
 
Opposite Party :- State Of U.P. And Ors.
 
Counsel for Revisionist :- Anoop Kumar Upadhyay
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Renu Agarwal,J.

Heard learned counsel for the revisionist and Shri Manoj Kumar Sahu, learned A.G.A for the State.

Judgment reserved.

(Renu Agarwal,J.)

Order Date :- 3.2.2023

Nadeem

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