Gajraj Singh vs State Of U.P. And Another
2023 Latest Caselaw 3440 ALL

Citation : 2023 Latest Caselaw 3440 ALL
Judgement Date : 2 February, 2023

Allahabad High Court

Gajraj Singh vs State Of U.P. And Another on 2 February, 2023

Bench: Umesh Chandra Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- APPLICATION U/S 482 No. - 10777 of 2002
 

 
Applicant :- Gajraj Singh
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Anoop Trivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Umesh Chandra Sharma, J.

Case called out in the revised list.

None responds to press this application on behalf of applicant.

The matter relates to S.C / S.T Act.

In view of judgment passed in the case of Ghulam Rasool Khan & Others vs State Of U.P And Another decided on 28 July, 202, under Section 14-A, the application is not maintainable.

Accordingly, the application is dismissed, as not maintainable.

Interim order, if any, stands vacated.

Order Date :- 2.2.2023

Vinod.

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