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Onkar Mani Tewari And Others vs State Of U.P.
2023 Latest Caselaw 20775 ALL

Citation : 2023 Latest Caselaw 20775 ALL
Judgement Date : 4 August, 2023

Allahabad High Court
Onkar Mani Tewari And Others vs State Of U.P. on 4 August, 2023
Bench: Rajan Roy, Ajai Kumar Srivastava-I




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2023:AHC-LKO:51532-DB
 
Court No. - 9
 

 
Case :- CRIMINAL APPEAL No. - 15 of 1983
 

 
Appellant :- Onkar Mani Tewari And Others
 
Respondent :- State of U.P.
 
Counsel for Appellant :- S.M. Nasir
 
Counsel for Respondent :- Government Advocate
 

 
Hon'ble Rajan Roy,J.

Hon'ble Ajai Kumar Srivastava-I,J.

This Criminal Appeal was filed in the year 1983 challenging the judgment and order dated 07.01.1983 passed in Sessions Trial No. 680 of 1981, under Sections 147, 148, 149, 302, 307 IPC, Police Station Balrampur Dehat, District Gonda whereby the appellants were convicted and sentenced to undergo life imprisonment.

As per report of the Chief Judicial Magistrate, Balrampur dated 28.07.2022 all six appellants in the appeal have died.

In view of the above, appeal has abated. Accordingly, the criminal appeal is dismissed as abated.

[Ajai Kumar Srivastava-I, J.] [Rajan Roy, J.]

Order Date :- 4.8.2023

Santosh/-

 

 

 
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