M/S Rizwan Ahmad Contractor Thru. ... vs Sri Bal Mukund Mishra, Executive ...
2023 Latest Caselaw 9906 ALL

Citation : 2023 Latest Caselaw 9906 ALL
Judgement Date : 4 April, 2023

Allahabad High Court

M/S Rizwan Ahmad Contractor Thru. ... vs Sri Bal Mukund Mishra, Executive ... on 4 April, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 507 of 2023
 
Applicant :- M/S Rizwan Ahmad Contractor Thru. Its Proprietor- Sri-Rizwan Ahmad
 
Opposite Party :- Sri Bal Mukund Mishra, Executive Officer, Nagar Palika Parishad, Bahraich And Another
 
Counsel for Applicant :- Ajey Singh
 
Counsel for Opposite Party :- Rakesh Pratap Singh
 

 
Hon'ble Abdul Moin,J.

Heard.

Sri Ajey Singh, learned counsel for the applicant contends that the judgment and order passed by the writ Court dated 30.09.2022 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 4.4.2023

J.K. Dinkar

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