Jay Shankar Mishra vs Sri Sunil Dhobal, Addl. General ...
2023 Latest Caselaw 11152 ALL

Citation : 2023 Latest Caselaw 11152 ALL
Judgement Date : 13 April, 2023

Allahabad High Court

Jay Shankar Mishra vs Sri Sunil Dhobal, Addl. General ... on 13 April, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 482 of 2023
 

 
Applicant :- Jay Shankar Mishra
 
Opposite Party :- Sri Sunil Dhobal, Addl. General Manager, (Unit Head) Iti Ltd., Raebareli
 
Counsel for Applicant :- Abhay Kumar Ojha,Prashant Chandra
 
Counsel for Opposite Party :- Satya Prakash Tiwari
 

 
Hon'ble Abdul Moin,J.

Compliance affidavit filed today in Court is taken on record.

Heard Shri Abhay Kumar Ojha, learned counsel for the petitioner and Shri Satya Prakash Tiwari, learned counsel for the respondent.

Learned counsel for the petitioner, contends that the judgment and order passed by the writ Court has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices, if any, are discharged.

Order Date :- 13.4.2023

S. Shivhare

Download the LatestLaws.com Mobile App