Sunil Kumar Srivastava vs Sunil Dobhal, Addl. General ...
2023 Latest Caselaw 10185 ALL

Citation : 2023 Latest Caselaw 10185 ALL
Judgement Date : 6 April, 2023

Allahabad High Court

Sunil Kumar Srivastava vs Sunil Dobhal, Addl. General ... on 6 April, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 439 of 2023
 

 
Applicant :- Sunil Kumar Srivastava
 
Opposite Party :- Sunil Dobhal, Addl. General Manager (Unit Head), I.T.I. Ltd., Rae Bareli
 
Counsel for Applicant :- Vibhanshu Srivastava,Shishir Yadav
 
Counsel for Opposite Party :- Satya Prakash Tiwari,Nidhi Singh
 

 
Hon'ble Abdul Moin,J.

Heard Shri Sishir Yadav, learned counsel for the petitioner and Shri Babu Ram Shukla, Advocate holding brief of Shri Satya Prakash Tiwari, learned counsel for the respondent.

Learned counsel for the petitioner contends that the judgment and order passed by the writ Court has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices, if any, are discharged.

Order Date :- 6.4.2023

S. Shivhare

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