Munni Devi And Others vs Regional Manager Roadways ...
2023 Latest Caselaw 10176 ALL

Citation : 2023 Latest Caselaw 10176 ALL
Judgement Date : 6 April, 2023

Allahabad High Court

Munni Devi And Others vs Regional Manager Roadways ... on 6 April, 2023

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- FIRST APPEAL FROM ORDER No. - 480 of 1997
 

 
Appellant :- Munni Devi And Others
 
Respondent :- Regional Manager Roadways U.P.S.R.T.C. Rajapur Allahabad
 
Counsel for Appellant :- Santosh Tripathi,Mohan Srivastava
 
Counsel for Respondent :- Sunil Kumar Misra,Vivek Saran
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri Mohan Srivastava, learned counsel for the appellant and Sri Sunil Kumar Misra, learned counsel for UPSRTC.

Judgment reserved.

Order Date :- 6.4.2023

Mukesh

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