Sita Ram vs Omkar Singh A.D.M. Kanpur Nagar / ...
2022 Latest Caselaw 15342 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3446 of 2015
 

 
Applicant :- Sita Ram
 
Opposite Party :- Omkar Singh A.D.M. Kanpur Nagar / L.A.O./ C.A. Kanpur Na
 
Counsel for Applicant :- S.K. Yadav
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Prakash Padia,J.

List has been revised but nobody is present on behalf of the parties.

The applicant is before this Court for a direction to initiate contempt proceeding against the opposite party for wilful disobedience of the judgment and order dated 25.11.2013 passed in Writ Petition No.64154 of 2013.

From perusal of the record, it is clear that either the order of this court has been complied with or the parties have lost their interest to proceed with the matter.

In the circumstances, it is needless to keep pending this contempt application.

Accordingly, the present contempt is dismissed with liberty to file application for recall of this order within two months in case matter still survives if such an application is filed it need not be accompanied by any affidavit.

Order Date :- 31.10.2022

S.K.