Devendra Singh @ Vishal Singh vs State Of U.P. And 3 Others
2022 Latest Caselaw 15039 ALL

Citation : 2022 Latest Caselaw 15039 ALL
Judgement Date : 21 October, 2022

Allahabad High Court

Devendra Singh @ Vishal Singh vs State Of U.P. And 3 Others on 21 October, 2022

Bench: Ajit Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31794 of 2022
 

 
Applicant :- Devendra Singh @ Vishal Singh
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- Hari Shanker,Sunil Kumar Singh
 
Counsel for Opposite Party :- G.A.,Devendra Kumar Tiwari,Dheeraj Kumar Pandey
 

 
Hon'ble Ajit Singh,J.

Order on Crl. Misc. Correction/Modification Application No.3 of 2022.

Heard learned counsel for the applicant and the learned Standing Counsel.

This correction/modification application has been moved for making correction in the order dated 29.9.2022.

The correction/modification application is allowed.

The judgment/order dated 29.9.2022 will stand corrected as follows.

On page 2nd in 3rd line of 3rd paragraph after the word two, the word 'local' be added.

Order Date :- 21.10.2022

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