Widow Kiran Singh And 2 Others vs State Of U.P. And 2 Others
2022 Latest Caselaw 14812 ALL

Citation : 2022 Latest Caselaw 14812 ALL
Judgement Date : 20 October, 2022

Allahabad High Court

Widow Kiran Singh And 2 Others vs State Of U.P. And 2 Others on 20 October, 2022

Bench: Mahesh Chandra Tripathi, Narendra Kumar Johari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 15700 of 2022
 

 
Petitioner :- Widow Kiran Singh And 2 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Upendra Singh,Suvarna Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Hon'ble Narendra Kumar Johari,J.

Heard learned counsel for the petitioner and learned AGA for the State-respondents.

In support of his case, learned counsel for the petitioner has relied upon an order of this Court dated 12.10.2022 passed in Crl. Misc. Writ Petition No. 13788 of 2022 (Smt. Abhilasha Singh Vs. State of U.P. and others) which was disposed of in favour of the co-accused and as such the petitioner on similar footing is also entitled for similar indulgence.

Accordingly, the writ petition is disposed of in the same terms by means of a judgment dated 12.10.2022 passed in Crl. Misc. Writ Petition No. 13788 of 2022.

Order Date :- 20.10.2022

AKK