Arun Duggal vs State Of U.P. And Another
2022 Latest Caselaw 14281 ALL

Citation : 2022 Latest Caselaw 14281 ALL
Judgement Date : 17 October, 2022

Allahabad High Court

Arun Duggal vs State Of U.P. And Another on 17 October, 2022

Bench: Saurabh Shyam Shamshery




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 84
 

 
Case :- APPLICATION U/S 482 No. - 33324 of 2019
 

 
Applicant :- Arun Duggal
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Abhinav Gaur,Anoop Trivedi (Senior Adv.)
 
Counsel for Opposite Party :- G.A.,Desh Ratan Chaudhary
 

 
Hon'ble Saurabh Shyam Shamshery,J.

Heard Sri Anoop Trivedi, learned Senior Advocate assisted by Sri Abhinav Gaur, learned counsel for the applicant, Sri Desh Ratan Chaudhary, learned counsel for the opposite party no.2 and learned AGA for the State.

Judgment reserved.

Order Date :- 17.10.2022

Deepika

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