Smt. Nisha Srivastava vs State Of U.P. And Another
2022 Latest Caselaw 16565 ALL

Citation : 2022 Latest Caselaw 16565 ALL
Judgement Date : 10 November, 2022

Allahabad High Court

Smt. Nisha Srivastava vs State Of U.P. And Another on 10 November, 2022

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 88
 

 
Case :- APPLICATION U/S 482 No. - 26981 of 2016
 

 
Applicant :- Smt. Nisha Srivastava
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Pankaj Srivastava,Rakesh Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

Case is taken up in the revised call. No one appears for the applicant. Learned A.G.A. for the State is present.

In view of the above, this application is dismissed for want of prosecution.

Interim order dated 06.09.2016 stands vacated.

Certify this judgment to the lower Court immediately.

Order Date :- 10.11.2022

MN/-

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