Thakur Singh vs The Session Judge Bijnor And ...
2022 Latest Caselaw 16418 ALL

Citation : 2022 Latest Caselaw 16418 ALL
Judgement Date : 9 November, 2022

Allahabad High Court

Thakur Singh vs The Session Judge Bijnor And ... on 9 November, 2022

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 88
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 7562 of 2002
 

 
Petitioner :- Thakur Singh
 
Respondent :- The Session Judge Bijnor And Others
 
Counsel for Petitioner :- Mithilesh Kumar Tiwari
 
Counsel for Respondent :- Govt. Advocate,S.M.N. Abbas Abdi
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

None appears on either side except learned A.G.A.

The matter pertains to the year 2002.

In view of the above, this writ petition is dismissed for want of prosecution.

Interim order dated 16.12.2002 stands discharged.

Certify this judgment to the lower Court immediately.

Order Date :- 9.11.2022

MN/-

Download the LatestLaws.com Mobile App