Smt. Huma Hussain (Wric No. 23838 ... vs State Of U.P. Thru. Collector ...
2022 Latest Caselaw 4810 ALL

Citation : 2022 Latest Caselaw 4810 ALL
Judgement Date : 31 May, 2022

Allahabad High Court

Smt. Huma Hussain (Wric No. 23838 ... vs State Of U.P. Thru. Collector ... on 31 May, 2022

Bench: Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- CIVIL MISC REVIEW APPLICATION No. - 130 of 2022
 

 
Applicant :- Smt. Huma Hussain (Wric No. 23838 Of 2021)
 
Opposite Party :- State Of U.P. Thru. Collector Ambedkar Nagar And 4 Others
 
Counsel for Applicant :- Raghaw Ram Upadhyay
 

 
Hon'ble Dinesh Kumar Singh,J.

1. By way of this application under Chapter-VIII Rule-5 of Rules of the Court the petitioner seeks review of judgment and order dated 20.10.2021 passed by this Court in Writ Petition Misc.Single No.23838 of 2021.

2. Having heard learned counsel for the petitioner, this Court does not find any ground to review the judgment and order in question.

3. Thus, this review application is dismissed being misconceived.

Order Date :- 31.5.2022

MVS/-

Download the LatestLaws.com Mobile App