Guddu @ Gubbu vs State Of U.P.
2022 Latest Caselaw 4797 ALL

Citation : 2022 Latest Caselaw 4797 ALL
Judgement Date : 31 May, 2022

Allahabad High Court

Guddu @ Gubbu vs State Of U.P. on 31 May, 2022

Bench: Rajan Roy, Saroj Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- JAIL APPEAL No. - 436 of 2021
 

 
Appellant :- Guddu @ Gubbu
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Jail Appeal,Rajesh Kumar Dwivedi
 
Counsel for Respondent :- G.A.,Naimish Raj Chauhan
 

 
Hon'ble Rajan Roy,J.

Hon'ble Mrs. Saroj Yadav,J.

The appeal is allowed in part.

For judgment/ order, see order of date passed in Capital Cases No.1 of 2021 [State of U.P. vs. Guddu @ Gubbu].

(Mrs. Saroj Yadav,J.) (Rajan Roy,J.)

Order Date :- 31.5.2022

Shanu/-

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