Shivam Pandey (Minor) vs Central Board Of Secondary And 2 ...
2022 Latest Caselaw 3492 ALL

Citation : 2022 Latest Caselaw 3492 ALL
Judgement Date : 19 May, 2022

Allahabad High Court

Shivam Pandey (Minor) vs Central Board Of Secondary And 2 ... on 19 May, 2022

Bench: Surya Prakash Kesarwani, Jayant Banerji




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL No. - 223 of 2022
 

 
Appellant :- Shivam Pandey (Minor)
 
Respondent :- Central Board Of Secondary And 2 Other
 
Counsel for Appellant :- Chandra Narayan Mishra
 
Counsel for Respondent :- Hridai Narain Pandey,Rajesh Tripathi
 

 
Hon'ble Surya Prakash Kesarwani,J.

Hon'ble Jayant Banerji,J.

Heard learned counsel for the appellant-petitioner and Sri H.N. Pandey, learned counsel for the respondents.

This special appeal has been filed praying to set aside the judgement and order dated 21.2.2022 passed by the learned Single Judge in Writ-C No. 1790 of 2022, whereby the writ petition was dismissed.

We have perused the impugned judgement and also the paragraphs 6 and 8 of the short counter affidavit dated 18.4.2022 filed by the respondents and we find that the impugned judgment does not suffer from any infirmity.

In view of the aforesaid, the special appeal is dismissed.

Order Date :- 19.5.2022

sfa/