Yogendra Prasad vs Mata Prasad
2022 Latest Caselaw 2771 ALL

Citation : 2022 Latest Caselaw 2771 ALL
Judgement Date : 13 May, 2022

Allahabad High Court

Yogendra Prasad vs Mata Prasad on 13 May, 2022

Bench: J.J. Munir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - A No. - 4083 of 2022
 

 
Petitioner :- Yogendra Prasad
 
Respondent :- Mata Prasad
 
Counsel for Petitioner :- Abhishek Misra
 

 
Hon'ble J.J. Munir,J.

Heard Mr. H.R. Mishra, learned Senior Advocate assisted by Mr. Abhishek Misra, learned Counsel for the petitioner through V.C.

Perused the report dated 11.05.2022, submitted by the Additional District Judge, Court No.2,Gorakhpur in compliance with our order dated 05.05.2022. A perusal of the report shows that Rent Appeal No.12 of 2019, has been decided vide judgment and order dated 10.05.2022.

In this view of the matter, no further orders are required to be made in this petition. It is, accordingly, consigned to records.

Let this order be communicated to the learned Additional District Judge, Court No.2, Gorakhpur through the learned District Judge, Gorakhpur by the officeby Monday, without fail.

Order Date :- 13.5.2022

NSC