Moti Lal Singh vs State Of U.P. And 4 Others
2022 Latest Caselaw 2550 ALL

Citation : 2022 Latest Caselaw 2550 ALL
Judgement Date : 11 May, 2022

Allahabad High Court

Moti Lal Singh vs State Of U.P. And 4 Others on 11 May, 2022

Bench: Ram Krishna Gautam




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 354 of 2014
 

 
Applicant :- Moti Lal Singh
 
Opposite Party :- State Of U.P. And 4 Others
 
Counsel for Applicant :- Rakesh Chandra Upadhyay
 
Counsel for Opposite Party :- Govt.Advocate,Gajendra Singh
 

 
Hon'ble Ram Krishna Gautam,J.

Even after revised list, none is there to press this application.

It is an application filed under Section 372 of Cr.P.C. for leave to appeal against judgment of acquittal and is pending since 2014.

Accordingly, this application is dismissed for want of prosecution.

Order Date :- 11.5.2022

Kamarjahan

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