Krishna Chandra vs State Of U.P. And Others
2022 Latest Caselaw 2545 ALL

Citation : 2022 Latest Caselaw 2545 ALL
Judgement Date : 11 May, 2022

Allahabad High Court

Krishna Chandra vs State Of U.P. And Others on 11 May, 2022

Bench: Ram Krishna Gautam




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 358 of 2012
 

 
Applicant :- Krishna Chandra
 
Opposite Party :- State of U.P. and Others
 
Counsel for Applicant :- Prabhakar Dubey,Surendra Prasad Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ram Krishna Gautam,J.

Even after revised list, none is there to press this application.

It is an application filed under Section 372 of Cr.P.C. for leave to appeal against judgment of acquittal and is pending since 2012.

Accordingly, this application is dismissed for want of prosecution.

Order Date :- 11.5.2022

Kamarjahan

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