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Suresh Goswami Alias Surendra ... vs State Of U.P.
2022 Latest Caselaw 2415 ALL

Citation : 2022 Latest Caselaw 2415 ALL
Judgement Date : 9 May, 2022

Allahabad High Court
Suresh Goswami Alias Surendra ... vs State Of U.P. on 9 May, 2022
Bench: Manoj Misra, Syed Aftab Rizvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL No. - 2863 of 1983
 

 
Appellant :- Suresh Goswami Alias Surendra Nath Jogeshwar
 
Respondent :- State of U.P.
 
Counsel for Appellant :- T. Rathore
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Manoj Misra,J.

Hon'ble Syed Aftab Husain Rizvi,J.

This appeal has been preferred against the judgment and order dated 19.11.1983 passed by the Fifth Additional Sessions Judge, Allahabad in S.T. No.87 of 1981.

The sole appellant Suresh Goswami @ Surendra Nath Jogeshwar is reported to have died. The report of the Chief Judicial Magistrate, Allahabad has been submitted in that regard, which is flagged 'A'. The documents annexed therewith suggest that the sole appellant Suresh Goswami @ Surendra Nath Jogeshwar has died about 10 years ago.

In view of the above, the appeal stands abated.

Let the record of the appeal be consigned.

If the record of the court below has been received at this end, the same shall be sent back along with information with regard to the abatement of the appeal.

Order Date :- 9.5.2022

AKShukla/-

 

 

 
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