Durg Vijay Yadav And 2 Others vs State Of U.P. And Another
2022 Latest Caselaw 2116 ALL

Citation : 2022 Latest Caselaw 2116 ALL
Judgement Date : 5 May, 2022

Allahabad High Court

Durg Vijay Yadav And 2 Others vs State Of U.P. And Another on 5 May, 2022

Bench: Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 3687 of 2022
 

 
Petitioner :- Durg Vijay Yadav And 2 Others
 
Respondent :- State of U.P. and Another
 
Counsel for Petitioner :- Kailash Singh Kushwaha,Sanjay Kumar Singh Kushwaha
 
Counsel for Respondent :- C.S.C.,A.K.S.Parihar
 

 
Hon'ble Siddharth,J.

Heard Sri Kailash Singh Kushwaha, learned counsel for the petitioners, Sri A.K.S. Parihar, learned counsel for respondent no. 2 and learned Standing Counsel for respondent no. 1.

Judgment reserved.

Order Date :- 5.5.2022

Rohit

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