Manish vs State Of U.P.
2022 Latest Caselaw 8280 ALL

Citation : 2022 Latest Caselaw 8280 ALL
Judgement Date : 27 July, 2022

Allahabad High Court

Manish vs State Of U.P. on 27 July, 2022

Bench: Ajit Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 77
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24792 of 2022
 

 
Applicant :- Manish
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Sandeep Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajit Singh,J.

Order on Correction Application No. 1 of 2022

Heard learned counsel for the applicant.

The present correction application has been filed for making correction in the order dated 11.07.2022.

The correction application is allowed.

The judgment/order dated 11.07.2022 will stand corrected as follows.

On page 1st in 2nd line of 3rd paragraph before section 60 (1) of Excise Act, 'section 63 of Excise Act' has been added.

Order Date :- 27.7.2022

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