Smt. Prabha Devi vs State Of U.P. And Another
2022 Latest Caselaw 8013 ALL

Citation : 2022 Latest Caselaw 8013 ALL
Judgement Date : 25 July, 2022

Allahabad High Court

Smt. Prabha Devi vs State Of U.P. And Another on 25 July, 2022

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 84
 
Criminal Misc. Correction Application No. 1 of 2022
 
In
 

 
Case :- APPLICATION U/S 482 No. - 18090 of 2022
 

 
Applicant :- Smt. Prabha Devi
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajesh Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

The Correction application is allowed.

The judgment/order dated 30.6.2022 will stand corrected as follows:

In the 4th line of 2nd paragraph of the order dated 30.6.2022 "Additional Chief Judicial Magistrate" be read as "Chief Judicial Magistrate".

Office is directed to supply a corrected certified copy of this order to the learned counsel for the applicant.

Order Date :- 25.7.2022

Masarrat

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