Jaipal Singh vs State Of U.P. And Another
2022 Latest Caselaw 8010 ALL

Citation : 2022 Latest Caselaw 8010 ALL
Judgement Date : 25 July, 2022

Allahabad High Court

Jaipal Singh vs State Of U.P. And Another on 25 July, 2022

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 84
 
Criminal Misc. Correction Application No. 1 of 2022
 
In
 

 
Case :- APPLICATION U/S 482 No. - 16770 of 2022
 

 
Applicant :- Jaipal Singh
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Amit Malik,B. Malik
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

The Correction application is allowed.

Learned counsel for the applicant is permitted to make necessary correction in the memo of application.

The judgment/order dated 29.6.2022 will stand corrected as follows:

In the 5th line of 2nd paragraph of the order dated 29.6.2022 "Court No. 8" be read as "Court No. 1".

Office is directed to supply a corrected certified copy of this order to the learned counsel for the applicant.

Order Date :- 25.7.2022

Masarrat

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